Experience
10 Years-
Practicing
Patna High Court -
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Expertise
Accident & Injuries Banking & Finance Business & Industry Cheque Bounce Civil Law Competitive Practices Constitutional Law Consumer Protection Contract Act Corporate Law Criminal Law Customs & Central Excise Divorce & Alimony Education Family Law Insurance Law Labour Law Landlord And Tenancy Law Medical Malpractice Motor Vehicle Acts & Rules Property Law Railways Act & Claim Real Estate Recovery & Debt
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Advocate
Madan Mohan
Personal Meeting
- Duration: 30 Minutes
- 5000.00 /-
Telephonic Consultation
- Duration: 30 Minutes
- 2000.00 /-
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