• Experience
    24 Years

  • Practicing
    Bombay High Court Delhi High Court Supreme Court Of India
  • JAI

  • User Ratings (0)

  • Expertise
    Administrative Law Cheque Bounce Criminal Law Cyber Law
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Advocate
JAI THAKUR

Personal Meeting
  • Duration: 30 Minutes
  • 5000.00 /-

Telephonic Consultation
  • Duration: 30 Minutes
  • 3000.00 /-

Video Conference

  • Duration: 30 Minutes
  • 3000.00 /-


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