Bar Council ID
MH1536/1995
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- Lawyer Profile
Advocate JAI THAKUR
Experience: 24 Years
New Delhi, Delhi
Advocate JAI THAKUR
Money Laundering
City Of Residence
New Delhi
Court Of Practice
- Bombay High Court
- Delhi High Court
- Supreme Court Of India
Area Of Expertise
- Administrative Law
- Cheque Bounce
- Criminal Law
- Cyber Law
Langauges
- English
- Hindi
- Marathi
- Gujarati
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