• Experience
    6 Years

  • Practicing
    Allahabad High Court
  • ANAND PRAKASH

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  • Expertise
    Cheque Bounce Civil Law Constitutional Law Criminal Law Cyber Law Divorce & Alimony Education Environmental & Forest Law Family Law Human Rights Information Technology Insurance Law Labour Law Landlord And Tenancy Law Litigation Medical Malpractice Motor Vehicle Acts & Rules Property Law R.T.I (Right To Information) Railways Act & Claim Recovery & Debt Will And Trust
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Advocate
ANAND PRAKASH YADAV

Personal Meeting
  • Duration: 30 Minutes
  • 5000.00 /-

Telephonic Consultation
  • Duration: 30 Minutes
  • 2000.00 /-


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