Bar Council ID
UP6900/2017
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Advocate ANAND PRAKASH YADAV
Experience: 6 Years
Allahabad, Uttar Pradesh
Advocate ANAND PRAKASH YADAV
Anand Prakash Yadav is a cyber lawyer at the High Court of Judicature at Allahabad. He has a post graduation diploma in cyber law and security from the Indian Law Institute, Bhagwandas Road, New Delhi. He also has a B.A.LL.B (Hons.) degree from the University of Allahabad. He has been practicing as an advocate since July 2017. His office is located at Rasulabad Road, Prayagraj, Uttar Pradesh 211004
City Of Residence
Allahabad
Court Of Practice
- Allahabad High Court
Area Of Expertise
- Cheque Bounce
- Civil Law
- Constitutional Law
- Criminal Law
- Cyber Law
- Divorce & Alimony
- Education
- Environmental & Forest Law
- Family Law
- Human Rights
- Information Technology
- Insurance Law
- Labour Law
- Landlord And Tenancy Law
- Litigation
- Medical Malpractice
- Motor Vehicle Acts & Rules
- Property Law
- R.T.I (Right To Information)
- Railways Act & Claim
- Recovery & Debt
- Will And Trust
Langauges
- Hindi
- English
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