• Experience
    14 Years

  • Practicing
    Bombay High Court Consumer Commission Consumer District Forum, Mumbai Court of Small Causes, Mumbai
  • JItendra

  • User Ratings (0)

  • Expertise
    Alternative Dispute Resolution Arbitration & Conciliation Civil Law Consumer Protection Property Law
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Advocate
JItendra Ahuja

Personal Meeting
  • Duration: 30 Minutes
  • 1500.00 /-

Telephonic Consultation
  • Duration: 30 Minutes
  • 1000.00 /-

Video Conference

  • Duration: 30 Minutes
  • 1000.00 /-


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