Bar Council ID
Mah/4344/2009
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- Lawyer Profile
Advocate JItendra Ahuja
Experience: 14 Years
Mumbai-City, Maharashtra
Advocate JItendra Ahuja
Have been actively participating in civil and criminal matters.
City Of Residence
Mumbai-City
Court Of Practice
- Bombay High Court
- Consumer Commission
- Consumer District Forum, Mumbai
- Court of Small Causes, Mumbai
Area Of Expertise
- Alternative Dispute Resolution
- Arbitration & Conciliation
- Civil Law
- Consumer Protection
- Property Law
Langauges
- English
- Hindi
- Sindhi
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