• Experience
    5 Years

  • Practicing
    Bombay High Court District Court Pune
  • Avinash

  • User Ratings (0)

  • Expertise
    Civil Law Consumer Protection Contract Act Criminal Law Divorce & Alimony Family Law General Practice Litigation Motor Vehicle Acts & Rules Property Law R.T.I (Right To Information) Recovery & Debt
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Advocate
Avinash Kamble

Personal Meeting
  • Duration: 30 Minutes
  • 1500.00 /-

Telephonic Consultation
  • Duration: 30 Minutes
  • 1000.00 /-

Video Conference

  • Duration: 30 Minutes
  • 1000.00 /-


Appointment Details

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