Experience
15 Years-
Practicing
Punjab and Haryana High Court -
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Accident & Injuries Cheque Bounce Civil Law Criminal Law Divorce & Alimony Family Law Landlord And Tenancy Law Litigation Property Law Recovery & Debt
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Advocate
Dheeraj Jindal
Personal Meeting
- Duration: 30 Minutes
- 5000.00 /-
Telephonic Consultation
- Duration: 30 Minutes
- 3500.00 /-
Video Conference
- Duration: 30 Minutes
- 3700.00 /-
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