Experience
5 Years-
Practicing
Delhi High Court District Consumer Forums, Delhi District Court Faridabad Family Court, Delhi Punjab and Haryana High Court -
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Accident & Injuries Cheque Bounce Child Custody Civil Law Consumer Protection Criminal Law Divorce & Alimony Family Law Labour Law Landlord And Tenancy Law Litigation Medical Malpractice Motor Vehicle Acts & Rules Property Law Recovery & Debt Will And Trust
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Advocate
Deependra Pati Tiwari
Personal Meeting
- Duration: 30 Minutes
- 1100.00 /-
Telephonic Consultation
- Duration: 30 Minutes
- 1100.00 /-
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