Experience
7 Years-
Practicing
Allahabad High Court -
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Expertise
Accident & Injuries Cheque Bounce Civil Law Consumer Protection Contract Act Criminal Law Divorce & Alimony Family Law Landlord And Tenancy Law Motor Vehicle Acts & Rules Muslim Law Others Property Law R.T.I (Right To Information) Railways Act & Claim
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Advocate
Iqbal Ahmed
Personal Meeting
- Duration: 30 Minutes
- 2000.00 /-
Telephonic Consultation
- Duration: 30 Minutes
- 1500.00 /-
Video Conference
- Duration: 30 Minutes
- 2500.00 /-
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