Bar Council ID
9914
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Advocate Iqbal Ahmed
Experience: 7 Years
Lucknow, Uttar Pradesh
Advocate Iqbal Ahmed
expertise in waqf laws
City Of Residence
Lucknow
Court Of Practice
- Allahabad High Court
Area Of Expertise
- Accident & Injuries
- Cheque Bounce
- Civil Law
- Consumer Protection
- Contract Act
- Criminal Law
- Divorce & Alimony
- Family Law
- Landlord And Tenancy Law
- Motor Vehicle Acts & Rules
- Muslim Law
- Others
- Property Law
- R.T.I (Right To Information)
- Railways Act & Claim
Langauges
- English
- Hindi
- Urdu
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