• Experience
    31 Years

  • Practicing
    Delhi High Court District Consumer Forums, Delhi District Court Dwarka District Court Karkardooma District Court Patiala House District Court Rohini District Court Saket District Court Tis Hazari National Company Law Tribunal National Consumer Disputes Redressal Commission State Commission Delhi Supreme Court Of India
  • Chirag

  • User Ratings (0)

  • Expertise
    Accident & Injuries Alternative Dispute Resolution Banking & Finance Charities & Non Profit Organizations Cheque Bounce Civil Law Commercial Law Constitutional Law Consumer Protection Contract Act Criminal Law Divorce & Alimony Family Law General Practice Insurance Law Labour Law Landlord And Tenancy Law Litigation Motor Vehicle Acts & Rules Property Law R.T.I (Right To Information) Real Estate Recovery & Debt Will And Trust

Advocate
Chirag Alagh

Telephonic Consultation

  • Duration: 30 Minutes
  • 1000.00 /-

Personal Meeting

  • Duration: 30 Minutes
  • 5000.00 /-


Appointment Details


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