Bar Council ID
D/2750/2019
- Lawyer Search
- Lawyer Profile
Advocate Chirag Alagh
Experience: 31 Years
New Delhi, Delhi
Advocate Chirag Alagh
Handled variety of cases with effective results and client satisfaction
City Of Residence
New Delhi
Court Of Practice
- Delhi High Court
- District Consumer Forums, Delhi
- District Court Dwarka
- District Court Karkardooma
- District Court Patiala House
- District Court Rohini
- District Court Saket
- District Court Tis Hazari
- National Company Law Tribunal
- National Consumer Disputes Redressal Commission
- State Commission Delhi
- Supreme Court Of India
Area Of Expertise
- Accident & Injuries
- Alternative Dispute Resolution
- Banking & Finance
- Charities & Non Profit Organizations
- Cheque Bounce
- Civil Law
- Commercial Law
- Constitutional Law
- Consumer Protection
- Contract Act
- Criminal Law
- Divorce & Alimony
- Family Law
- General Practice
- Insurance Law
- Labour Law
- Landlord And Tenancy Law
- Litigation
- Motor Vehicle Acts & Rules
- Property Law
- R.T.I (Right To Information)
- Real Estate
- Recovery & Debt
- Will And Trust
Langauges
- English
- Hindi
- Punjabi
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Telephonic Consultation
- Duration: 30 Minutes
- 1000.00 /-
- Book Appointment
Personal Meeting
- Duration: 30 Minutes
- 5000.00 /-
- Book Appointment
Detailed opinion by e-mail
- Duration: --
- 1000.00 /-
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