• Experience
    10 Years

  • Practicing
    Consumer Commission Debt Recovery Tribunal (DRT), Chandigarh Himachal Pradesh High Court Shimla High Court
  • J.P.

  • User Ratings (0)

  • Expertise
    Accident & Injuries Arbitration & Conciliation Banking & Finance Bankruptcy Civil Law Consumer Protection Criminal Law Divorce & Alimony Landlord And Tenancy Law Property Law

Advocate
J.P. Sharma

Personal Meeting

  • Duration: 30 Minutes
  • 3000.00 /-


Appointment Details


Lawyer
Schedule Type
Start Time
End Time