
Bar Council ID
D/3230-A/2009
- Lawyer Search
- Lawyer Profile
Advocate J.P. Sharma
Experience: 10 Years
Shimla, Himachal Pradesh
Advocate J.P. Sharma
Started practice from patiala house court New Delhi and high court of Delhi and did the work with the different institutions.
City Of Residence
Shimla
Court Of Practice
- Consumer Commission
- Debt Recovery Tribunal (DRT), Chandigarh
- Himachal Pradesh High Court
- Shimla High Court
Area Of Expertise
- Accident & Injuries
- Arbitration & Conciliation
- Banking & Finance
- Bankruptcy
- Civil Law
- Consumer Protection
- Criminal Law
- Divorce & Alimony
- Landlord And Tenancy Law
- Property Law
Langauges
Forum discussions by Advocate J.P. (Recent 10)
No Answer(s) Found.
User Reviews (0) found
No review(s) Found.
User Recommendations (0) found
No recommendations(s) Found.
Personal Meeting
- Duration: 30 Minutes
- 3000.00 /-
- Book Appointment