• Experience
    10 Years

  • Practicing
    Patna High Court
  • Madan

  • User Ratings (0)

  • Expertise
    Accident & Injuries Banking & Finance Business & Industry Cheque Bounce Civil Law Competitive Practices Constitutional Law Consumer Protection Contract Act Corporate Law Criminal Law Customs & Central Excise Divorce & Alimony Education Family Law Insurance Law Labour Law Landlord And Tenancy Law Medical Malpractice Motor Vehicle Acts & Rules Property Law Railways Act & Claim Real Estate Recovery & Debt
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Advocate
Madan Mohan

Personal Meeting
  • Duration: 30 Minutes
  • 5000.00 /-

Telephonic Consultation
  • Duration: 30 Minutes
  • 2000.00 /-


Appointment Details

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