• Experience
    2 Years

  • Practicing
    District Court Gurgaon
  • Jaswant

  • User Ratings (0)

  • Expertise
    Arbitration & Conciliation Charities & Non Profit Organizations Cheque Bounce Child Custody Civil Law Consumer Protection Criminal Law Cyber Law Divorce & Alimony Family Law Insurance Law Labour Law Landlord And Tenancy Law Litigation Motor Vehicle Acts & Rules Real Estate Recovery & Debt Will And Trust

Advocate
Jaswant Singh Katariya

Personal Meeting

  • Duration: 30 Minutes
  • 500.00 /-

Telephonic Consultation

  • Duration: 30 Minutes
  • 500.00 /-

Video Conference

  • Duration: 30 Minutes
  • 500.00 /-


Appointment Details


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