Bar Council ID
P/1563/2017
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- Lawyer Profile
Advocate Jaswant Singh Katariya
Experience: 2 Years
Gurgaon, Haryana
Advocate Jaswant Singh Katariya
Legal Services, Civil Cases, Criminal Cases, Recovery Cases, Cheque Bounce Cases, Family Matters, Drafting Legal Documents/ Deeds/ Rent & Lease Agreements/ Contracts/ Sale Deeds, GST Registration etc.
City Of Residence
Gurgaon
Court Of Practice
- District Court Gurgaon
Area Of Expertise
- Arbitration & Conciliation
- Charities & Non Profit Organizations
- Cheque Bounce
- Child Custody
- Civil Law
- Consumer Protection
- Criminal Law
- Cyber Law
- Divorce & Alimony
- Family Law
- Insurance Law
- Labour Law
- Landlord And Tenancy Law
- Litigation
- Motor Vehicle Acts & Rules
- Real Estate
- Recovery & Debt
- Will And Trust
Langauges
- English
- Hindi
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