• Experience
    4 Years

  • Practicing
    Punjab and Haryana High Court
  • Gurmukh

  • User Ratings (0)

  • Expertise
    Child Custody Civil Law Consumer Protection Intellectual Property Rights
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Advocate
Gurmukh Singh

Personal Meeting
  • Duration: 30 Minutes
  • 2000.00 /-

Video Conference

  • Duration: 30 Minutes
  • 1000.00 /-


Appointment Details

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