Bar Council ID
149/2014
- Lawyer Search
- Lawyer Profile
Advocate Gurmukh Singh
Experience: 4 Years
Chandigarh, Chandigarh
Advocate Gurmukh Singh
Successfully handled many cases
City Of Residence
Chandigarh
Court Of Practice
- Punjab and Haryana High Court
Area Of Expertise
- Child Custody
- Civil Law
- Consumer Protection
- Intellectual Property Rights
Langauges
- English
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