• Experience
    11 Years

  • Practicing
    Debt Recovery Tribunal (DRT), Delhi Delhi High Court District Court Rohini District Court Tis Hazari National Consumer Disputes Redressal Commission
  • BINOD

  • User Ratings (0)

  • Expertise
    Accident & Injuries Administrative Law Banking & Finance Cheque Bounce Child Custody Civil Law Corporate Law Criminal Law Divorce & Alimony Family Law
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Advocate
BINOD GAUTAM

Personal Meeting
  • Duration: 30 Minutes
  • 5500.00 /-

Video Conference

  • Duration: 30 Minutes
  • 3500.00 /-

Telephonic Consultation
  • Duration: 30 Minutes
  • 2500.00 /-


Appointment Details

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