Bar Council ID
D/2822/2008
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- Lawyer Profile
Advocate BINOD GAUTAM
Experience: 11 Years
Delhi, Delhi
Advocate BINOD GAUTAM
both
City Of Residence
Delhi
Court Of Practice
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Court Rohini
- District Court Tis Hazari
- National Consumer Disputes Redressal Commission
Area Of Expertise
- Accident & Injuries
- Administrative Law
- Banking & Finance
- Cheque Bounce
- Child Custody
- Civil Law
- Corporate Law
- Criminal Law
- Divorce & Alimony
- Family Law
Langauges
- English
- Hindi
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