• Experience
    14 Years

  • Practicing
    Delhi High Court District Court Karkardooma District Court Rohini District Court Saket District Court Tis Hazari Supreme Court Of India
  • amar

  • User Ratings (0)

  • Expertise
    Cheque Bounce Corporate Law Divorce & Alimony Food & Drug Law Labour Law Property Law Real Estate
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Advocate
amar kumar

Personal Meeting
  • Duration: 30 Minutes
  • 2500.00 /-

Telephonic Consultation
  • Duration: 30 Minutes
  • 1100.00 /-

Video Conference

  • Duration: 30 Minutes
  • 1500.00 /-


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