Bar Council ID
D2071A/03
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- Lawyer Profile
Advocate amar kumar
Experience: 14 Years
Delhi, Delhi
Advocate amar kumar
X
City Of Residence
Delhi
Court Of Practice
- Delhi High Court
- District Court Karkardooma
- District Court Rohini
- District Court Saket
- District Court Tis Hazari
- Supreme Court Of India
Area Of Expertise
- Cheque Bounce
- Corporate Law
- Divorce & Alimony
- Food & Drug Law
- Labour Law
- Property Law
- Real Estate
Langauges
- English
- Hindi
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