• Experience
    8 Years

  • Practicing
    Debt Recovery Tribunal (DRT), Delhi Delhi High Court District Court Haridwar District Court Karkardooma District Court Patiala House District Court Rohini District Court Saket National Consumer Disputes Redressal Commission Supreme Court Of India
  • Mohan Shyam

  • User Ratings (0)

  • Expertise
    Administrative Law Arbitration & Conciliation Civil Law Consumer Protection Criminal Law Divorce & Alimony Family Law Motor Vehicle Acts & Rules Recovery & Debt

Advocate
Mohan Shyam Arya

Personal Meeting

  • Duration: 30 Minutes
  • 2000.00 /-

Telephonic Consultation

  • Duration: 30 Minutes
  • 2000.00 /-

Video Conference

  • Duration: 30 Minutes
  • 2000.00 /-


Appointment Details


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