• Experience
    8 Years

  • Practicing
    Armed Forced Tribunal (AFT) Delhi Central Administrative Tribunal (CAT) Delhi Debt Recovery Tribunal (DRT), Delhi Delhi High Court District Court Karkardooma District Court Rohini District Court Tis Hazari
  • Kapil Kishore

  • User Ratings (0)

  • Expertise
    Administrative Law Child Custody Civil Law Consumer Protection Criminal Law Family Law
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Advocate
Kapil Kishore Kaushik

Personal Meeting
  • Duration: 30 Minutes
  • 2500.00 /-


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