High Courts11 Aug 2026Petition dismissed
Kushagra Mittal Minor & Anr. Vs National Testing Agency & Ors.
Delhi High Court
Test Booklet CodeIndian Medical Council Act-Section 33
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 947 of 61,576
Supreme Court11 Aug 2026Criminal Appeal is allowed
Ram Singh Vs The State Of Himachal Pradesh
Supreme Court Of India · 2026 INSC 830
Indian Penal Code, 1860-Section 376
Supreme Court11 Aug 2026The appeal stands disposed of.
Jupudi Suresh Vs The State of Andhra Pradesh
Supreme Court Of India · 2026 INSC 832
Supreme Court11 Aug 2026Appeal allowed
Basudev & Ors. Vs Sanjay Kumar & Ors.
Supreme Court Of India · 2026 INSC 831
Limitation Act-Section 5Constitution of India-Article 227; Article 141
Supreme Court11 Aug 2026Appeal allowed
Shatrughn Yadav Vs The Fertilizers And Chemicals Travancore Ltd. (F.A.C.T.) And Others
Supreme Court Of India · 2026 INSC 829
IPC-Sections 323 and 504Industrial Disputes Act, 1947
Supreme Court11 Aug 2026Appeal dismissed
National Projects Construction Corporation Ltd. Vs Ishvakoo (India) Pvt. Ltd.
Supreme Court Of India · 2026 INSC 828
Arbitration and Conciliation Act, 1996-Section 9, 34; Section 34Arbitration Act-Section 34; Section 9; Section 36Code of Civil Procedure, 1908-Order XXXVIII Rule 5
Supreme Court11 Aug 2026Appeal allowed
Securities And Exchange Board Of India Vs Rajeev Vasant Sheth & Ors.
Supreme Court Of India · 2026 INSC 826
Securities and Exchange Board of India Act, 1992-Section 15Z, Section 11B, section 15G; Section 15G, 15HB and 15JPIT Regulations 2015-Clause 6 of the Minimum Standards for Code of Conduct to Regulate, Monitor and Report Trading by insiders specified in Schedule B, Regulation 9 (1)1992 PIT Regulations-Regulation 4(1)
Supreme Court11 Aug 2026Appeal allowed
Rahul Vs State Of Uttar Pradesh And Another
Supreme Court Of India · 2026 INSC 825
Cr.P.C.-Section 482Indian Penal Code, 1860-Sections 498-A, 304-BDowry Prohibition Act, 1961-Sections 3/4
High Courts11 Aug 2026Appeal allowed
Government Of Nct Of Delhi Vs Ruksana Bano & Ors.
Delhi High Court
DLR Act, 1954-Section 81, 185DMC Act, 1957-Section 507(a)Delhi Land Reforms Act, 1954-Section 81; Section 185(3); Section 185(3) and 185(4); Section 81(2); Section 150(3); Section 150; Section 3(13); Section 82; Section 23 and 24; Section 23; Section 81 & 82; Section 81 and 82; Section 150(3)(e); Section 150(3)(a); Section 185
Tribunals and Commissions10 Aug 2026Disposed Of
Dr. Jitendra Kumar Agarwal Vs Ansal Properties & Infrastructure Ltd. & Ors.
National Consumer Disputes Redressal Commission · (2026) 08 NCDRC CK 6788
Tribunals and Commissions10 Aug 2026Dismissed
The Samskara Resort & Spa & Ors. Vs U.C. Sharma
National Consumer Disputes Redressal Commission · (2026) 08 NCDRC CK 6778
Tribunals and Commissions10 Aug 2026Disposed Of
Sh. Ankur Gupta Vs M/s Basant Project Limited & Anr.
Real Estate Regulatory Authority National Capital Territory Of Delhi · (2026) 08 RERA CK 6771
Real Estate (Regulation and Development) Act, 2016-Section 31Delhi Municipal Corporation Act, 1957-Section 347B
Tribunals and Commissions10 Aug 2026Disposed Of
Mr. Sunil Love Vs M/s Antriksh Engicon Pvt. Ltd.
Real Estate Regulatory Authority National Capital Territory Of Delhi · (2026) 08 RERA CK 6769
The Real Estate (Regulation and Development) Act, 2016-Section 31, 18, 79, 89, 2(zk), 12, 18(1)The National Capital Territory of Delhi Real Estate (Regulation and Development) (General) Rules, 2016-Rule 15
Tribunals and Commissions10 Aug 2026Disposed Of
Anu Miglani & Ors. Vs NBCC (India) Limited & Ors.
Real Estate Regulatory Authority National Capital Territory Of Delhi · (2026) 08 RERA CK 6768
Real Estate (Regulation and Development) Act, 2016-Section 2(d), 2(zk), 2(zn), 79, 88
Tribunals and Commissions10 Aug 2026Disposed Of
Mrs. Raj Rani Sharma Vs M/s Delhi Heights Multi State CGHS Limited & Ors.
Real Estate Regulatory Authority National Capital Territory Of Delhi · (2026) 08 RERA CK 6767
Real Estate (Regulation and Development) Act, 2016-Section 2(zk), 2(zg), 2(zn), 3, 12, 18, 18(1), 79, 89Multi State Co-operative Societies Act, 2002Societies Registration Act, 1860
Tribunals and Commissions10 Aug 2026Disposed Of
Mr. Rajiv Jaitly Vs M/s Delhi Heights Multi State CGHS Limited & Ors.
Real Estate Regulatory Authority National Capital Territory Of Delhi · (2026) 08 RERA CK 6774
Real Estate (Regulation and Development) Act, 2016-Section 2(zk), 2(zg), 2 (zn), 3, 12, 18, 18(1), 79, 89Multi State Co-operative Societies Act, 2002Societies Registration Act, 1860
Tribunals and Commissions10 Aug 2026Disposed Of
Frontage Hospitality & Recreation Pvt. Ltd. Vs Delhi Development Authority
Real Estate Regulatory Authority National Capital Territory Of Delhi · (2026) 08 RERA CK 6773
Real Estate (Regulation and Development) Act, 2016-Section 2(d), 31, 2(zk)(iii), 89, 11(4)(a)
Tribunals and Commissions10 Aug 2026Disposed Of
Sh. Parvin Goel & Anr. Vs M/s A. P. Real Estates
Real Estate Regulatory Authority National Capital Territory Of Delhi · (2026) 08 RERA CK 6775
Real Estate (Regulation and Development) Act, 2016-Section 31National Capital Territory of Delhi Real Estate (Regulation and Development) (General) Rules, 2016-Rule 33(1)
Tribunals and Commissions10 Aug 2026Allowed
Tirath Ram Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6712
Income Tax Act, 1961-Section 147, 144
Tribunals and Commissions10 Aug 2026Partly Allowed
M/s. Upaid Systems Ltd. Vs DCIT, Circle-3(1)(2), International Taxation
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6706
Income-tax Act, 1961-Section 9(1)(vi), Explanation 2 to Section 9(1)(vi), Explanation 4 to Section 9(1)(vi), 143(3), 144C, 245S(1), 254(1)