High Courts12 Aug 2026Allowed
Vidarbha Hockey Association Vs The State Of Maharashtra & Ors.
Bombay High Court · (2026) 08 BOM CK 3288
Maharashtra Public Trusts Act, 1950Maharashtra Land Revenue Code-Section 247
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 919 of 61,576
High Courts12 Aug 2026Allowed
Sayema Zarreen Abdul Salam Vs District Caste Certificate Scrutiny Committee, Washim & Anr.
Bombay High Court · (2026) 08 BOM CK 3289
High Courts12 Aug 2026Disposed Of
Ku.Siddhi Vs State Of Maharashtra & Ors.
Bombay High Court · (2026) 08 BOM CK 3291
High Courts12 Aug 2026Disposed Of
Ku. Nisha Pradip Guddhe Vs Amar Seva Mandal’s Shree Govindrao Wanjari College of Engineering & Technology, Nagpur & Ors.
Bombay High Court · (2026) 08 BOM CK 3293
High Courts12 Aug 2026Allowed
Girish Radheshyam Agrawal Vs Abdul Farooque Abdul Rauf & Ors.
Bombay High Court · (2026) 08 BOM CK 4988
Code of Civil Procedure, 1908-Order 1, Rule 10
High Courts12 Aug 2026Dismissed
Pranay Vs Bharat Petroleum Corporation Ltd. & Ors.
Bombay High Court · (2026) 08 BOM CK 3294
Right To Information Act, 2005
High Courts12 Aug 2026Disposed Of
TATA AIG General Insurance Company Limited Vs Vishal Vinod Lakde & Ors.
Bombay High Court · (2026) 08 BOM CK 3295
High Courts12 Aug 2026Allowed
TATA AIG General Insurance Company Ltd. Vs Gajanan Vitthalrao Khandre & Ors.
Bombay High Court · (2026) 08 BOM CK 3296
High Courts12 Aug 2026Dismissed
M/s. P.P. Industries Private Limited & Anr. Vs The Union of India & Ors.
Calcutta High Court · (2026) 08 CAL CK 2900
Indian Contract Act, 1872-Sections 10, 23, 28Specific Relief Act, 1963-Section 41Constitution of India-Article 19(1)(g), 14
High Courts12 Aug 2026Allowed
Benimadhab Construction Private Limited & Anr. Vs. Reserve Bank Of India & Ors.
Calcutta High Court · (2026) 08 CAL CK 2901
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13(2)
High Courts12 Aug 2026Dismissed
Natraj Rice Mill Private Limited & Ors. Vs. Bank of India & Ors.
Calcutta High Court · (2026) 08 CAL CK 2902
SARFAESI Act-Section 13(2)
High Courts12 Aug 2026Disposed Of
Narayan Chandra Ghosh Vs. The State Of West Bengal & Ors.
Calcutta High Court · (2026) 08 CAL CK 2903
DCRB Rules
High Courts12 Aug 2026Disposed of
Cholamandalam MS General Insurance Company Limited Vs Golenur Bibi & Anr.
Calcutta High Court · (2026) 08 CAL CK 2904
Motor Vehicles Act 1988-Section 166, 140
High Courts12 Aug 2026Disposed of
National Insurance Company Ltd. Vs Sima Devi & Ors.
Calcutta High Court · (2026) 08 CAL CK 2905
Motor Vehicles Act 1988-Section 166
High Courts12 Aug 2026Allowed
Adarsh Parasramka & Anr. Vs The State Of West Bengal & Anr.
Calcutta High Court · 2025 INSC 917
Indian Penal Code, 1860-Sections 120B, 420, 406Code of Criminal Procedure, 1973-Section 156(3), 482, 156(1), 155(2)Bharatiya Nyaya Sanhita, 2023-Sections 316, 318
High Courts12 Aug 2026Allowed
Nafees Ahmed & Anr. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2582
High Courts12 Aug 2026Disposed Of
Bala Dutt Dabdal Vs Managing Director & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2583
Regularization Rules
High Courts12 Aug 2026Disposed Of
Kiaan Enterprises Vs Commissioner, Goods And Services Tax State, GST, Dehradun & Anr.
Uttarakhand High Court · (2026) 08 UK CK 2639
High Courts12 Aug 2026Allowed
Naresh Negi Alias Naresh Singh Vs State Of Uttarakhand & Anr.
Uttarakhand High Court · (2026) 08 UK CK 2641
Negotiable Instruments Act, 1881-Section 138, 147Code of Criminal Procedure
High Courts12 Aug 2026Allowed
Ms. Shweta Lloyd Malekar @ Shweta Malekar Vs. Cdr. Lloyd H. Malekar
Bombay High Court · 2026:BHC-GOA:1596
Protection of Women from Domestic Violence Act, 2005-Section 23, 31