High Courts20 Nov 2001
National Small Industries Corporation Ltd. Vs Mahalaxmi Suppliers
Delhi High Court · (2002) 61 DRJ 771
Arbitration and Conciliation Act, 1996 — Section 14, 30, 33
JUDGMENT DATABASE
Search 2,534 Indian judgments.
2,534 judgments in All Courts matching “Section 33 Arbitration Act” · page 91 of 127
High Courts07 Nov 2001
Anil Kumar Soni Vs Union of India (UOI) and Others
Delhi High Court · (2001) 11 DEL CK 0089
Arbitration Act, 1940 — Section 14, 17, 30, 33
High Courts05 Nov 2001Allowed
Babu Lal Sharma Vs Union of India
Delhi High Court · (2001) 11 DEL CK 0026
Arbitration Act, 1940 — Section 30, 33Limitation Act, 1963 — Section 5
High Courts02 Nov 2001Dismissed
Union of India and Another Vs Nangia Construction (India) Pvt. Ltd.
Delhi High Court · (2001) 11 DEL CK 0058
Arbitration Act, 1940 — Section 30, 33Arbitration and Conciliation Act, 1996 — Section 34Contract Act, 1872 — Section 73
High Courts02 Nov 2001Allowed
Lakshmi General Finance Limited Vs Anantha Raja Rao
Andhra Pradesh High Court · (2002) 1 ALD 716 : (2002) 1 ALT 357
Arbitration Act, 1940 — Section 33Arbitration and Conciliation Act, 1996 — Section 16, 8Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10, Order 26 Rule 9, Order 39 Rule 6, Order 39 Rule 7
High Courts31 Oct 2001Allowed
Alok Mandelia Vs National Research Development Corporation of India
Delhi High Court · (2001) 10 DEL CK 0130
Arbitration Act, 1940 — Section 14(2), 30, 33
High Courts31 Oct 2001
S. Bedi Construction Company Vs Delhi Development Authority
Delhi High Court · (2001) 10 DEL CK 0030
Arbitration Act, 1940 — Section 30, 33Contract Act, 1872 — Section 73
High Courts30 Oct 2001Allowed
Oil and Natural Gas Corporation Ltd. Vs Jagson International Ltd.
Bombay High Court · (2002) 3 ALLMR 492 : (2002) 104 BOMLR 551
Arbitration Act, 1940 — Section 30, 33, 34
High Courts30 Oct 2001Dismissed
Krishnali Resports Pvt. Ltd. Vs B.E. Billimorria and Co. Ltd.
Bombay High Court · (2002) 3 BomCR 112
Arbitration Act, 1940 — Section 30, 33
High Courts19 Oct 2001Dismissed
Union of India and Another Vs Rao Constructions, Bangalore and Another
Karnataka High Court · (2002) 1 KarLJ 114
Arbitration Act, 1940 — Section 30, 31 (4), 33, 39
High Courts19 Oct 2001
Bright Food Industries Vs New Delhi Municipal Corporation
Delhi High Court · (2001) 94 DLT 385
Arbitration Act, 1940 — Section 20, 30, 33Limitation Act, 1963 — Section 5
High Courts19 Oct 2001Allowed
Kochhar Construction Works Vs Delhi Development Authority and Another
Delhi High Court · (2001) 10 DEL CK 0057
Arbitration Act, 1940 — Section 14, 17, 30, 33
High Courts17 Oct 2001Dismissed
Pt. Munshi Ram and Associates Pvt. Ltd. Vs Delhi Development Authority
Delhi High Court · (2001) 94 DLT 816
Arbitration Act, 1940 — Section 30, 33Contract Act, 1872 — Section 7
High Courts15 Oct 2001
Pandit Construction Company Vs Delhi Development Authority and Others
Delhi High Court · (2001) 10 DEL CK 0032
Arbitration Act, 1940 — Section 14, 30, 33
High Courts09 Oct 2001
Union of India Vs Laxmi Chemical and Industires Pvt. Ltd.
Delhi High Court · (2002) 64 DRJ 357
Arbitration Act, 1940 — Section 30, 33Contract Act, 1872 — Section 73
High Courts09 Oct 2001Dismissed
Union of India Vs Laxmi Chemical and Industries Pvt. Ltd. Laxmi Chemical and Industries Pvt. Ltd. Vs Union of India
Delhi High Court · (2002) 64 DRJ 357
Arbitration Act, 1940 — Section 30, 33Contract Act, 1872 — Section 73
High Courts09 Oct 2001Dismissed
Brij Basi Udyog Vs Union of India and Others
Delhi High Court · (2002) 95 DLT 739
Arbitration Act, 1940 — Section 30, 33
High Courts09 Oct 2001Dismissed
Union of India (UOI) Vs Madhusudan Garai
Calcutta High Court · (2002) 3 CALLT 378
Arbitration Act, 1940 — Section 30, 33Limitation Act, 1963 — Section 5
High Courts09 Oct 2001
Pondy Chem Private Ltd. and Another Vs Gas Authority of India Ltd. and Another
Madras High Court · (2001) 3 MLJ 644
Arbitration and Conciliation Act, 1996 — Section 33
Supreme Court05 Oct 2001Allowed
Union of India Vs M/s Popular Construction Co.
Supreme Court Of India · (2001) 8 AD 297 : AIR 2001 SC 4010 : (2001) AIRSCW 3994 : (2001) 6 ALT 30 : (2001) 3 APLJ 345 : (2002) 3 CGLJ 76 : (2002) 1 CompLJ 46 : (2001) 8 JT 271 : (2002) 4 LW 187 : (2001) 4 PLJR 93 : (2001) 6 SCALE 657 : (2001) 8 SCC 470 : (2001) 7 Supreme 354 : (
Arbitration Act, 1940 — Section 16, 30Arbitration and Conciliation Act, 1996 — Section 33, 34, 34(1)Limitation Act, 1963 — Section 10, 11, 12, 13, 14