High Courts13 Aug 2026Allowed
Nitish Narayan Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 08 JH CK 3788
B.N.S.S., 2023-Section 528Indian Penal Code-Section 498ACr.P.C.-Section 245
JUDGMENT DATABASE
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12,30,331 judgments in All Courts · page 886 of 61,517
High Courts13 Aug 2026Dismissed
Vijay Kumar Singh Vs The State Of Jharkhand & Ors.
Jharkhand High Court · (2026) 08 JH CK 3790
High Courts13 Aug 2026
Dilip Kumar Sinha @ Mantu Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 3791
IPC-Section 366/511, 34, 354, 341, 354/34, 366 and 511
High Courts13 Aug 2026Dismissed
Madan Paswan Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 08 JH CK 3792
I.P.C.-Section 326, 324, 307 & 120/34, 307 & 326 of the I.P.C., 326 of the I.P.C.
High Courts13 Aug 2026Allowed
Viresh Gangaram Joshi Vs The State Of Maharashtra & Anr.
Bombay High Court · (2026) 08 BOM CK 3522
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-sections 406, 417, 420, 465, 467, 468, 477A read with section 34, 120B, 477A, 405, 408, 409 and 420, part-A of the Schedule, 418, 419, 109, S.6, u/s 420, 409, 471, 421, 41, 417 of 420Securities Exchange Board of India Act, 1992-Section 26, 24 and 26, 11(1), 11(4), 11(4A), 11B(1), 11B(2), 11(5), 27, 24, 24A, 2(1)(a), 3, 15-F, 15F, 11, 11B, Chapter VI-A
High Courts13 Aug 2026Allowed
Valor Estate Ltd. & Ors. Vs The State Of Maharashtra & Anr.
Bombay High Court · (2026) 08 BOM CK 3524
Code of Criminal Procedure, 1973-Section 482, 483BNSS-Section 528Legal Metrology Act, 2009-Section 24(1), 33, 49(1)(a)(2), 2(g), 2(l), 4, 5, 36, 29
High Courts13 Aug 2026Partly Allowed
Sudhir Chandra Harihar Singh & Anr. Vs The State Of Maharashtra
Bombay High Court · (2026) 08 BOM CK 3525
Code of Criminal Procedure, 1973-Section 401, 360Indian Penal Code, 1860-Section 292 (1) (2), 34, 342, 354, 292Probation of Offenders Act, 1958-Section 4
High Courts13 Aug 2026Allowed
Manjusha Dnyaneshwar Pingale Thr. Legal heirs (1a) Shri.Santosh Tukaram Bhagwat & Ors. Vs The President / Secretary, Jay Shivray Pratishthan & Ors.
Bombay High Court · (2026) 08 BOM CK 3528
Rule-Rule 33
High Courts13 Aug 2026Dismissed
Shyamnaval Rajkishor Mishra Vs The New India Assurance Company Limited
Bombay High Court · (2026) 08 BOM CK 3645
New India Assurance Company Limited (Conduct, Discipline and Appeal) Rules, 2003-Rule 23(g)Pension Rules, 1972-Rule 41
High Courts13 Aug 2026Partly Allowed
Zunaid Mohammed Khalil Ahmed Vs Bhadelia Usmangani Aftab & Ors.
Bombay High Court · (2026) 08 BOM CK 3646
Arbitration and Conciliation Act, 1996-Section 9Maharashtra Goods and Services Tax Act, 2017
High Courts13 Aug 2026Dismissed
Vasant Shaikshanik Sanstha Vs The State Of Maharashtra & Ors.
Bombay High Court · (2026) 08 BOM CK 3069
Maharashtra Public Trusts Act, 1950
High Courts13 Aug 2026Allowed
Smt. Mahananda w/o Subhash Patil & Anr. Vs Sharnappa Mallikarjunappa Rajure & Ors.
Bombay High Court · (2026) 08 BOM CK 4966
High Courts13 Aug 2026Dismissed
Sandeep Mohan Mandhare Vs The Civil Surgeon
Bombay High Court · (2026) 08 BOM CK 3074
High Courts13 Aug 2026Dismissed
Devba Pauladsing Girase Vs Kavita Himmatsing Girase & Ors.
Bombay High Court · (2026) 08 BOM CK 3075
Maintenance and Welfare of Parents and Senior Citizens Act, 2007-Section 4, 5, 16, 2Protection of Women from Domestic Violence Act, 2005-Section 12, 29Code of Criminal Procedure, 1973
High Courts13 Aug 2026Dismissed
Swami Vivekanand Bhuudeshiya Sevabhavi Vikas Sanstha & Ors. Vs The State Of Maharashtra & Ors.
Bombay High Court · (2026) 08 BOM CK 3078
Maharashtra Public Trusts Act, 1950-Section 36, 36A, 36A(3A)
High Courts13 Aug 2026Allowed
Kailas Ziparu Patil Dead Through Lrs Ashabai Kailas Patil & Ors. Vs The State Of Maharashtra & Ors.
Bombay High Court · (2026) 08 BOM CK 3080
Land Acquisition Act, 1894-Section 11, 18, 28-A, 28(3), 28-A(3), Sub-section (3) of Section 28-A, sub-section (2) of Section 28-A, 18 to 28
High Courts13 Aug 2026Allowed
Gangadhar Tukaram Wadgave Vs State Of Maharashtra
Bombay High Court · (2026) 08 BOM CK 3092
Prevention of Corruption Act, 1988-Sections 7, 13(1)(2) and 13(2)
High Courts13 Aug 2026Dismissed
Vijaykumar S/o Tulsiram Pawar Vs Jyoti W/o Tushar Pawar & Ors.
Bombay High Court · (2026) 08 BOM CK 3095
Maintenance and Welfare of Parents and Senior Citizens Act, 2007-Section 4, 5PWDV ActDomestic Violence Act-Section 19(1)
High Courts13 Aug 2026Allowed
Gajanan S/o Pandharinath Shivankar & Ors. Vs The Learned Sub Divisional Officer & Ors.
Bombay High Court · (2026) 08 BOM CK 3272
Mamlatdars’ Courts Act, 1906-Section 5, 23, 19Indian Evidence Act, 1872-Section 135, 136, 137 and 138