High Courts18 Aug 2026Appeal dismissed and award modified
United India Insurance Company Ltd. Vs Smt. Ranjeeta & Ors.
High Court Of Himachal Pradesh
Right to Information ActMotor Vehicle ActRTI Act
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 845 of 61,517
High Courts18 Aug 2026Appeals dismissed
Subhash Chand & Others Vs Mahant Ram And Others
High Court Of Himachal Pradesh
Code of Civil Procedure-Section 100Specific Relief Act-Sections 34, 35, 36, 37Limitation Act-Articles 64 and 65
High Courts18 Aug 2026Writ Petition stands allowed
Geetanjali Majhi Vs 1. The Registrar General, Orissa High Court, Cuttack. 2. The Registrar, Examination, Orissa High Court, Cuttack.
Orissa High Court
Constitution of India-Article 226Orissa Superior Judicial Service Rules (OSJS), 2007Orissa Judicial Service (O.J.S) Rules, 2007
Supreme Court18 Aug 2026Appeals disposed of
Hemant Kumar & Ors. Vs State Of Haryana
Supreme Court Of India · 2026 INSC 878
Buildings and Roads Branch) Rules, 1965Building and Roads Branch) Rules, 1965Recruitment Rules
Supreme Court18 Aug 2026Appeals dismissed
Bappa Barai Vs Union Of India & Ors.
Supreme Court Of India · 2026 INSC 882
RPF Rules, 1987-Rules 52 and 67Railway Protection Force Act
Supreme Court18 Aug 2026Appeals dismissed
M/s. Utkarsh Enterprises & Ors. Vs Union Of India & Ors.
Supreme Court Of India · 2026 INSC 881
Supreme Court18 Aug 2026The writ petition is dismissed
Rishi Malhotra & Anr. Vs Union Of India
Supreme Court Of India · 2026 INSC 873
Constitution of India-Article 32, Article 21; Articles 14 and 21; Article 14Code of Criminal Procedure, 1973-Section 354(5)Bhartiya Nagarika Suraksha Sanhita, 2023-Section 393(5)
Supreme Court18 Aug 2026Appeals allowed
The New India Assurance Company Limited & Ors. Vs M/s Louis Dreyfus Commodities India Pvt. Ltd.
Supreme Court Of India · 2026 INSC 876
Consumer Protection Act, 1986-Section 23Telephone Fax Email Insurer Office CodeB) of Insurance Act-Section 64VB
Supreme Court18 Aug 2026Appeals disposed of
Gopi @ Sahaya Puruna Vs The State, Rep. By The Inspector Of Police
Supreme Court Of India · 2026 INSC 880
Indian Penal Code, 1860-Section 302Code of Criminal Procedure, 1973-Section 313
High Courts18 Aug 2026Arbitration Application disposed of
Vinod Kumar Saraf Vs 1. Villayati Ram Mittal 2. Surinder Kumar Mittal
Bombay High Court
Arbitration and Conciliation Act, 1996-Section 11, Section 12(1); Section 9Right to Information ActPresidency Small Cause Courts Act-Section 41
High Courts18 Aug 2026Impugned judgment quashed and set aside, accused convicted
The State Of Maharashtra Vs Dipak S/o Kishanrao Kamthekar
Bombay High Court · (2026) 08 BOM CK 0001
Prevention of Corruption Act-Sections 7, 13(1)(d), 13(2); Sections 7, 13(1)(d) read with Section 13(2); Section 13(2); Section 7Cr.P.C.-Section 428Amendment Act
High Courts18 Aug 2026
Fathima M.P Vs The Idbi Bank Ltd & Ors.
High Court Of Kerala
SARFAESI Act-Section 17Procedure) Rules, 1993
Tribunals and Commissions17 Aug 2026
Anil Kumar Bansal Vs Ward 45(1) Civic Centre, New Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6471
Limitation Act-Section 5Civil Procedure Code-Order 22 Rule 9
Tribunals and Commissions17 Aug 2026
Himanshu Sirohi Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6661
Income Tax Act, 1961-Section 270A
Tribunals and Commissions17 Aug 2026
Varun Tandon Vs DCIT (A) Central Circle-1 New Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6648
Income Tax Act, 1961-Section 153C, 144, 132
Tribunals and Commissions17 Aug 2026Allowed
M/s. Kapoor Watch Company Pvt. Ltd. Vs JCIT, Central Range-5, Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6635
Income-tax Act, 1961-Section 271DA, 269ST, 69A, 69C
Tribunals and Commissions17 Aug 2026
LG Electronics Inc., Korea Vs Assistant/Deputy Commissioner Of Income Tax Int. Taxation, Circle 2(2)(1)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6633
Income Tax Act, 1961-Section 143(3), 144C, 133A, 271(1)(c), 37(1), 37
Tribunals and Commissions17 Aug 2026Partly Allowed
M/s. Kapoor Watch Company Pvt. Ltd. Vs JCIT, Central Range-5, Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6630
Income-tax Act, 1961-Section 271DA, 269ST, 69A, 69C
Tribunals and Commissions17 Aug 2026Allowed
Mansi Bijlee & Rice Mills Limited Vs ITO, Income Tax Department
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6625
Income Tax Act, 1961-Section 144/147
Tribunals and Commissions17 Aug 2026
Triveni Enterprises Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6623
Income Tax Act, 1961-Section 147, 144B, 68, 148A(d), 148, 147/144Companies Act, 2013