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12,30,605 judgments in All Courts · page 825 of 61,531

High Courts19 Aug 2026Partly Allowed

Ishwar Singh Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 08 CHH CK 0262

Chhattisgarh Land Revenue Code, 1959-Section 51 (1) (i) and (i-a), 51M.P. Land Revenue Code, 1959-Section 51 Proviso 1
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High Courts19 Aug 2026Partly Allowed

Ishwar Singh Vs 1 - State Of Chhattisgarh, 2 - The Collector, Balod, District- Balod, Chhattisgarh, 3 - The Commissioner, Durg Region, District- Durg, Chhattisgarh, 4 - The Chief Executive Officer, Janpad Panchayat, Dondilohara, District- Balod, Chhattisgarh, 5 - Dayaram

Chhattisgarh High Court · (2026) 08 CHH CK 0261

Chhattisgarh Land Revenue Code, 1959-Section 51 (1) (i) and (i-a), first proviso to Section 51, 51M.P. Land Revenue Code, 1959-Section 51 Proviso 1
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High Courts19 Aug 2026Dismissed

Shoaib Vs State Of Uttarakhand

Uttarakhand High Court · (2026) 08 UK CK 0175

BNS, 2023-Section 103(1), 109(1), 190, 191(2), 191(3), 333, 351(2), 352, 61(2), 3(5), 115(2), 311, 321(2), 238Arms Act-Section 3/25/30, 30, 3/25
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High Courts19 Aug 2026Dismissed

Xxxxx Vs Xxxxx

High Court Of Kerala · (2026) 08 KL CK 0076

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Sections 366, 376(2)(n), Exception 2 to Section 375, 376Protection of Children from Sexual Offences Act, 2012-Sections 6(1) r/w 5(l) & 15(1), 6(1) r/w 5(l), 15(1), 17 r/w 16, 2(1)(d), 6, 42A
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High Courts19 Aug 2026Dismissed

Biju Vs State Of Kerala

High Court Of Kerala · (2026) 08 KL CK 0075

Indian Penal Code, 1860-Section 324, 326, 308, 34, 335, 320, 334, 319Cr.P.C.-Section 428
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High Courts19 Aug 2026Allowed

Jagan Vs State of U.P.

Allahabad High Court · (2026) 08 AHC CK 0030

Indian Penal Code-Section 304, Section 326, Section 304 Part-ICr.P.C.-Section 313, Section 354(3), Section 235(2)
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High Courts19 Aug 2026Allowed

Amit Kumar Vs State Of U.P.

Allahabad High Court · (2026) 08 AHC CK 0029

Indian Penal Code-Sections 302/34IPC-Section 302, section 34, section 307Cr.P.C.-Section 161, section 313, section 173(2)
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High Courts19 Aug 2026Allowed

Arun Kumar Vs State Of U.P.

Allahabad High Court · (2026) 08 AHC CK 0027

IPC-Sections 498-A, 302/149, section 304-B, sections 498-A, 304B and 302/149Dowry Prohibition Act-Section 4, section 3/4Indian Penal Code-Sections 498-A, 302
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High Courts19 Aug 2026Dismissed

Asgar And Others Vs State

Allahabad High Court · (2026) 08 AHC CK 0026

IPC-Section 34, Section 302, Section 307, Section 323, Sections 302 and 323, Sections 302, 307 and 323, Sections 302/34, 307/34 and 323/34, Sections 307 and 323Cr.P.C.-Section 161, Section 313
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