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12,30,332 judgments in All Courts · page 793 of 61,517

Tribunals and Commissions20 Aug 2026

Brilliant Metals Private Limited Vs DCIT, Central Circle 7, Delhi

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6454

Income Tax Act, 1961-Section 68, 115BBE, 119, 127, 132, 143(2), 143(3), 153C, 250Indian Evidence Act, 1872-Section 65BFinance Act, 2021

Tribunals and Commissions20 Aug 2026

M/s Asian Global Ltd Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6447

Income Tax Act, 1961

Tribunals and Commissions20 Aug 2026Allowed

Rajni Dua Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6443

Income Tax Act, 1961-Section 250, 147, 148, 143(1), 143(3), 154, 80-IA, 80HHC

Tribunals and Commissions20 Aug 2026

Ashwani Garg Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6441

Income Tax Act, 1961-Section 250, 69A, 115BBE, 271AAC, 272A(1)(d), 144

Tribunals and Commissions20 Aug 2026Allowed

Assistant Commissioner Of Income Tax Vs Bhatia Finvest Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6672

Income Tax Act, 1961-Section 147, 68

Tribunals and Commissions20 Aug 2026Allowed

M/s Ripples Engineering Pvt Ltd Vs PCIT-7

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6671

Income Tax Act-Section 132, 144B, 147, 148, 153C, 263TOLA

Tribunals and Commissions20 Aug 2026

Kiran Securities Pvt. Ltd. Vs Ito, Ward 14(3)

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6670

Tribunals and Commissions20 Aug 2026

Anshu Pahwa Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6668

Income-tax Act, 1961-Section 250, 147, 144B, 148A(d), 148, 133(6), 139, 115BBE

Tribunals and Commissions20 Aug 2026

Rishi Bhuchar Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6667

Income Tax Act, 1961-Section 250, 69A

Tribunals and Commissions20 Aug 2026Dismissed

Upright Infraheights Pvt Ltd Vs ITO Ward-34(8)1

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6664

Income-tax Act-Section 139(4), 143(3), 144B

Tribunals and Commissions20 Aug 2026

Anil Sharma Vs Ito, Hapur Chungi, Ghaziabad

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6663

Income-tax Act, 1961-Section 144

Tribunals and Commissions20 Aug 2026Allowed

Sashi Garg Vs ACIT

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6660

Income-tax Act, 1961-Section 153C

Tribunals and Commissions20 Aug 2026Allowed

Medecube Healthcare India Pvt Ltd. Vs The Assistant Commissioner Of Income Tax, Gurgaon

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6658

Income Tax Act, 1961-Section 250, 250(6)

Tribunals and Commissions20 Aug 2026Dismissed

Deputy Commissioner Of Income Tax, Central Circle-20, Delhi Vs Maharashtra Seamless Ltd.

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6393

Income Tax Act, 1961-Section 250, 143(3), 148, 149(1)(a), 147, 149(1A), 2(7A), 127, 148B, 148A, 151, 14A(2), 133(6)/131, 153B, 132, 132A, 133AIncome-tax Rules, 1962-Rule 8DFinance Act, 2021

Tribunals and Commissions20 Aug 2026

Deputy Commissioner of Income Tax Vs Rakesh Sharma

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6384

Income Tax Act, 1961-Section 250, 153C, 139(1), 132, 143(2), 142(1), 69A, 69C

Tribunals and Commissions20 Aug 2026Allowed

Samyagya Engineers Private Limited Vs Deputy Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6379

Income Tax Act, 1961-Section 132, 144, 144B, 147, 148, 148A(b), 148A(d), 115BBE, 250, 250(6), 253, 260AIncome-tax Act, 2025-Section 359(4), 362, 365

Tribunals and Commissions20 Aug 2026Allowed

Pawan Kumar Garg Vs Assessing Officer

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6376

Tribunals and Commissions20 Aug 2026Allowed

Shallender Rathee Vs ITO, Ward 2

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6355

Income-tax Act, 1961-Section 147, 57(iv), 145A(b), 143(1)(a), 143(2), 142(1), 143(3), 143(3A), 143(3B), 263, 56(2)(viii), 10(37), 45(5), 145A, 145B, 264, 143(1), 56Land Acquisition Act, 1894-Section 28, 34Finance Act, 2009

Tribunals and Commissions20 Aug 2026Allowed

Priti Kumari Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6324

Income-tax Act, 1961-Section 147, 144

Tribunals and Commissions20 Aug 2026Allowed

Kranti Devi Vs. Income Tax Officer

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6323

Income-tax Act, 1961-Section 144