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Tribunals and Commissions24 Aug 2026Allowed

Deven Chachra Vs ACIT, Circle 22 (2)

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6491

Income-tax Act-Section 147, 144B, 148, 148A(b), 148A(d), 149, 149(1)(b), 151, 151A, 10(35), 143(2), 143(3), 234B, 234C, 234DTaxation and other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3Finance Act, 2021
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Tribunals and Commissions24 Aug 2026

Income Tax Officer Vs Shri Ankush Jain

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6489

Income Tax Act, 1961-Section 144, 144B, 1448, 1448(1), 147, 1488, 250, 251, 251(1), 251(1)(a), 251(1a)Finance Act, 2001
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Tribunals and Commissions24 Aug 2026

Shri Gaushala Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6487

Income Tax Act, 1961-Section 2(15), 12A(1)(ac), 12AB, 12AB(1)(b), 80GHaryana Registration and Regulation of Societies Act, 2012
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Tribunals and Commissions24 Aug 2026Allowed

Ambrish Garg Vs ITO, Ward 28(1)

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6486

Income Tax Act, 1961-Section 250, 132, 148, 143(2), 142(1), 69, 147, 151, 115BBE, 271AAC
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Tribunals and Commissions24 Aug 2026Allowed

Researchco Reprints Vs DCIT

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6478

Income Tax Act, 1961-Section 250, 143(1), 143(3), 132, 133A, 147, 148, 151, 151(1), 143(2), 142(1), 145(3), 251, 251(1)(a), 153
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