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2,536 judgments in All Courts matching “Section 33 Arbitration Act” · page 70 of 127

Supreme Court18 Sept 2008Dismissed

National Insurance Co. Ltd. Vs Boghara Polyfab Pvt. Ltd.

Supreme Court Of India · AIR 2009 SC 170 : (2008) 3 ARBLR 633 : (2008) 4 AWC 4133 Supp : (2009) 4 BomCR 891 : (2011) 2 CompLJ 486 : (2008) 10 JT 448 : (2009) 2 LW 318 : (2008) 8 MLJ 568 : (2008) 152 PLR 709 : (2008) 12 SCALE 654 : (2009) 1 SCC 267

Arbitration Act, 1940 — Section 20, 33, 8, 9Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 11(7), 16, 16(1)
Supreme Court26 Aug 2008Dismissed

Delhi Development Authority Vs R.S. Sharma and Co., New Delhi

Supreme Court Of India · (2008) AIRSCW 2812 : (2008) 3 ARBLR 362 : (2009) 1 AWC 246 Supp : (2008) 152 DLT 678 : (2008) 9 JT 362 : (2008) 4 LW 401 : (2009) 1 MLJ 327 : (2008) 11 SCALE 663 : (2008) 13 SCC 80 : (2008) 3 UC 1400

Arbitration Act, 1940 — Section 20, 20(1), 24, 28, 28(1)Arbitration and Conciliation Act, 1996 — Section 33, 34, 34(1), 34(2), 34(3)
High Courts26 Aug 2008Dismissed

D.M. Jawahar Merican Vs Engineer India Ltd.

Delhi High Court · AIR 2009 Delhi 41 : (2008) 3 ARBLR 563 : (2009) 2 CompLJ 287 : (2008) 153 DLT 642

Arbitration and Conciliation Act, 1996 — Section 31, 31(1), 32(2), 33, 33(1)Civil Procedure Code, 1908 (CPC) — Section 47Registration Act, 1908 — Section 17
High Courts20 Aug 2008Dismissed

Union of India (UOI) Vs Mittal Steels

Delhi High Court · (2008) 3 ARBLR 551 : (2008) 152 DLT 797 : (2008) ILR Delhi 142 Supp

Arbitration and Conciliation Act, 1996 — Section 33, 34, 34(1), 34(2), 34(3)Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1Limitation Act, 1963 — Section 14, 29(2), 5
Supreme Court06 Aug 2008Dismissed

Dr. Rajbir Singh Dalal Vs Chaudhari Devi Lal University, Sirsa and Another

Supreme Court Of India · (2009) 4 ALT 7 : (2008) 8 JT 621 : (2008) 4 PLJR 168 : (2008) 11 SCALE 211 : (2008) 9 SCC 284 : (2008) 2 SCC(L&S) 887 : (2009) 1 SLJ 109 : (2009) 8 SLR 640

Arbitration Act, 1940 — Section 33Kerala Agriculturists Debt Relief Act, 1970 — Section 4(1)United Provinces Muslim Wakf Act, 1936 — Section 5(2)