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12,30,331 judgments in All Courts · page 683 of 61,517

Tribunals and Commissions01 Sept 2026

Raj Kumar Sain Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 2999

Administrative Tribunal Act, 1985-Section 19Constitution of India-Article 226Haryana Civil Service (Judicial Branch) and Haryana Superior Judicial Service Revised Pay Rules 2001
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Tribunals and Commissions01 Sept 2026

Ishwar Singh Vs Govt. Of NCT Delhi & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 2998

Administrative Tribunals Act, 1985-Section 19Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 14, 15, 23
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Tribunals and Commissions01 Sept 2026Allowed

Chiman Lal Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 3578

Administrative Tribunals Act, 1985-Sections 19, 23Right to Information ActRailways Act, 1989-Section 195
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Tribunals and Commissions01 Sept 2026

Omaxe Limited & Ors. Vs Securities And Exchange Board Of India

Securities Appellate Tribunal Mumbai · (2026) 09 SEBI CK 4384

Securities and Exchange Board of India Act, 1992-Sections 11(1), 11(4), 11(4A), 11B(1), 11B(2), 15A(a), 15HA, 15HB, 15TSEBI (Procedure for Holding Inquiry and Imposing Penalties) Rules, 1995-Rule 4(1)SEBI (Listing Obligations and Disclosure Requirements) Regulations, 2015
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