High Courts08 Jul 2009
Anant Raj Agencies Vs Delhi Development Authority and Another
Delhi High Court · (2009) 07 DEL CK 0551
Arbitration Act, 1940 — Section 14, 17, 28, 30, 33
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2,538 judgments in All Courts matching “Section 33 Arbitration Act” · page 68 of 127
High Courts06 Jul 2009Allowed
KREBS Biochemicals and Industries Ltd. Vs Nannapaneni Venkat Rao, Co-op. Sugars Limited and Others
Andhra Pradesh High Court · AIR 2009 AP 216 : (2009) 5 ALD 558 : (2009) 5 ALT 98 : (2009) 3 APLJ 220 : (2010) 8 RCR(Civil) 2275
Arbitration Act, 1940 — Section 33Arbitration and Conciliation Act, 1996 — Section 11, 11(5), 11(6), 11(9), 16British Arbitration Act, 1996 — Section 7
High Courts26 Jun 2009Dismissed
Gopinath Pati and Another Vs Jagannath Pati and Others
Orissa High Court · (2009) 108 CLT 374 : (2009) 2 OLR 937 Supp
Arbitration Act, 1940 — Section 14, 33, 39
High Courts19 May 2009Allowed
B.H.P. Engineers Pvt. Ltd. Vs Director, Industries, U.P. (Facilitation Council) and Others
Allahabad High Court · AIR 2009 All 155 : (2011) 7 RCR(Civil) 657
Arbitration and Conciliation Act, 1996 — Section 16, 17, 18, 33, 34
High Courts14 May 2009
Gangadeep Builders Pvt. Ltd. Vs Mahanagar Telephone Nigam Ltd.
Delhi High Court · (2009) 05 DEL CK 0460
Arbitration Act, 1940 — Section 16, 30, 33, 5Arbitration and Conciliation Act, 1996 — Section 20, 21
High Courts06 May 2009
Vaish Brothers Vs Union of India (UOI)
Delhi High Court · (2009) 160 DLT 526 : (2009) ILR Delhi 43 Supp : (2010) 8 RCR(Civil) 1758
Arbitration Act, 1940 — Section 16, 16(1), 17, 30, 33Delhi High Court Act, 1966 — Section 10
High Courts05 May 2009Dismissed
Swadeshi Cables (I) Ltd. Vs National Aluminium Co. of India Ltd.
Delhi High Court · (2009) 05 DEL CK 0470
Arbitration Act, 1940 — Section 13(5), 16(6), 30, 33, 34Arbitration and Conciliation Act, 1996 — Section 28
High Courts30 Apr 2009
Anant Raj Agencies Vs Delhi Development Authority and Another
Delhi High Court · (2009) 04 DEL CK 0567
Arbitration Act, 1940 — Section 30, 33
High Courts30 Apr 2009Allowed
Southern Group Industries (P) Ltd. and Others Vs Creative Foundations Pvt. Ltd., Fiesta Properties Pvt. Ltd. and K.C. Daga (Learned Arbitrator)
Madras High Court · (2009) 3 LW 667 : (2009) 5 MLJ 629
Arbitration Act, 1940 — Section 33Arbitration and Conciliation Act, 1996 — Section 2(1)Civil Procedure Code, 1908 (CPC) — Section 4
Supreme Court22 Apr 2009Dismissed
State of Rajasthan and Another Vs Ferro Concrete Construction Pvt. Ltd.
Supreme Court Of India · (2009) 8 SCALE 753 : (2009) 12 SCC 1 : (2009) 11 SCR 31
Arbitration Act, 1940 — Section 16, 16(1), 20, 30, 33Civil Procedure Code, 1908 (CPC) — Section 34Interest Act, 1978 — Section 3(1), 5
High Courts22 Apr 2009
Union of India (UOI) Vs S.D. Technical Services Pvt. Ltd. and Another
Delhi High Court · (2009) 04 DEL CK 0051
Arbitration and Conciliation Act, 1996 — Section 33, 34Central Excise Rules, 1944 — Rule 57
High Courts21 Apr 2009Dismissed
Nav Nirman Engg. and Contractors and Others Vs Vivekanand Mahila College and Others
Delhi High Court · (2009) 04 DEL CK 0002
Arbitration Act, 1940 — Section 14, 17, 30, 33
High Courts16 Apr 2009Dismissed
Smt. Shakuntla Gupta Vs Union of India (UOI) and Others
Delhi High Court · (2009) 166 DLT 108 : (2010) 8 RCR(Civil) 343
Arbitration Act, 1940 — Section 30, 33, 7Arbitration and Conciliation Act, 1996 — Section 2(4), 34General Clauses Act, 1897 — Section 8
High Courts13 Apr 2009Allowed
DDA Vs Kalyan Chand Goyal Ands Co.
Delhi High Court · (2010) 6 RCR(Civil) 550
Arbitration Act, 1940 — Section 14, 14(2), 33Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Article 119A
High Courts09 Apr 2009
Jyoti Ltd. Vs E.I.H. Limited
Delhi High Court · (2009) 04 DEL CK 0181
Arbitration Act, 1940 — Section 30, 33Contract Act, 1872 — Section 56, 66
High Courts08 Apr 2009Dismissed
John and Others Vs Elikutty and Others
High Court Of Kerala · (2009) 04 KL CK 0008
Arbitration Act, 1940 — Section 18, 34Registration Act, 1908 — Section 17, 30, 31, 32, 33
High Courts01 Apr 2009Allowed
State of Tripura and Another Vs R.N. Ghosh
Gauhati High Court · (2011) 2 GLR 419
Arbitration Act, 1940 — Section 30, 33, 35, 39, 8(2)
High Courts27 Mar 2009Dismissed
Union of India (UOI) Vs Kamal Vijay Jain and Another
Delhi High Court · (2009) 03 DEL CK 0232
Arbitration and Conciliation Act, 1996 — Section 33, 34, 34(1), 34(2), 34(3)Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 29(2), 5
High Courts13 Mar 2009Dismissed
Food Corporation of India and Others Vs Swapan Kumar Dhar
Calcutta High Court · (2009) 03 CAL CK 0087
Arbitration Act, 1940 — Section 14(2), 30, 33Contract Act, 1872 — Section 74
High Courts26 Feb 2009Dismissed
State of H.P. Vs J.C. Gupta
High Court Of Himachal Pradesh · (2009) 1 ShimLC 449
Arbitration Act, 1940 — Section 30, 33, 39