High Courts25 Aug 2009
Krishna Construction Co. Vs DDA and Another
Delhi High Court · (2009) 08 DEL CK 0090
Arbitration Act, 1940 — Section 30, 33
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2,538 judgments in All Courts matching “Section 33 Arbitration Act” · page 67 of 127
High Courts24 Aug 2009
Union of India (UOI) Vs Shri S.K. Chopra
Delhi High Court · (2009) 08 DEL CK 0384
Arbitration Act, 1940 — Section 30, 33
High Courts24 Aug 2009
Mr. Rakesh Gulati Vs Mr. Tilak Raj Salooja and Mrs. Janak Salooja
Delhi High Court · (2009) 08 DEL CK 0347
Arbitration and Conciliation Act, 1996 — Section 12, 13, 30, 33, 34
High Courts24 Aug 2009Dismissed
Manak Chand Jain Vs Love Jain and Others
Delhi High Court · (2009) 08 DEL CK 0187
Arbitration and Conciliation Act, 1996 — Section 33, 34
High Courts19 Aug 2009Dismissed
Motilal Oswal Securities Ltd. Vs Sandeep Paul
Delhi High Court · (2009) 08 DEL CK 0158
Arbitration and Conciliation Act, 1996 — Section 33, 34Contract Act, 1872 — Section 148, 152Sales of Goods Act, 1930 — Section 47
High Courts18 Aug 2009
Oval Investment Pvt. Ltd. and Others Vs Indiabulls Financial Services Ltd. and Others
Delhi High Court · (2009) 08 DEL CK 0054
Arbitration Act, 1940 — Section 33Arbitration and Conciliation Act, 1996 — Section 11, 14, 16, 17, 21Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 9
High Courts13 Aug 2009Dismissed
S.D. Shinde, Contractor through its partner, Annasaheb Shripati Shinde Vs Government of Maharashtra, Irrigation Department and Others
Bombay High Court · (2010) 2 MhLj 39
Arbitration Act, 1940 — Section 20, 20(1), 20(4), 30, 33Contract Act, 1872 — Section 28Limitation Act, 1963 — Article 137
High Courts11 Aug 2009Allowed
National Highways Authority of India Vs ITD Cementation India Ltd.
Delhi High Court · (2009) 7 ILR Delhi 444
Arbitration and Conciliation Act, 1996 — Section 14(1), 32, 33, 33(1), 33(2)
High Courts04 Aug 2009Dismissed
Eagle Fashions Vs Due Esse di Salvatore Suppa and Another
Delhi High Court · (2009) 08 DEL CK 0388
Arbitration Act, 1940 — Section 14, 17, 29, 30, 33Arbitration Rules, 1940 — Rule 67Limitation Act, 1963 — Article 119
High Courts04 Aug 2009Dismissed
N.E. Link Express Vs Mahanagar Telephone Nigam Ltd.
Delhi High Court · (2009) 08 DEL CK 0110
Arbitration Act, 1940 — Section 30, 33Arbitration and Conciliation Act, 1996 — Section 28, 34, 34(2)Evidence Act, 1872 — Section 65
High Courts03 Aug 2009Dismissed
Madhukar Goel Vs Ms Goel
Delhi High Court · (2009) 08 DEL CK 0051
Arbitration Act, 1940 — Section 14(2), 30, 33
High Courts27 Jul 2009
Siemens Ltd. Vs South India Cements Ltd.
Delhi High Court · (2009) 07 DEL CK 0153
Arbitration Act, 1940 — Section 14, 17, 29, 30, 33Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22
High Courts24 Jul 2009Dismissed
R.P. Builders Vs DDA
Delhi High Court · (2009) 07 DEL CK 0021
Arbitration Act, 1940 — Section 30, 33
High Courts23 Jul 2009
Verma Construction Co. Vs DDA
Delhi High Court · (2009) 07 DEL CK 0275
Arbitration Act, 1940 — Section 30, 33
High Courts21 Jul 2009
Shri Ramesh Chander Gupta Vs Delhi Development Authority and Another
Delhi High Court · (2009) 07 DEL CK 0471
Arbitration and Conciliation Act, 1996 — Section 14, 29, 30, 33
High Courts20 Jul 2009Dismissed
Union of India (UOI) and Another Vs Sudhir Engineering Company
Delhi High Court · (2010) 8 RCR(Civil) 2082
Arbitration Act, 1940 — Section 30, 33Arbitration and Conciliation Act, 1996 — Section 31, 31(1), 31(2)
High Courts15 Jul 2009
Pearl Woollen Mills (I) Vs Union of India (UOI) and Another Union of India (UOI) Vs Pearl Woollen Mills (I)
Delhi High Court · (2009) 07 DEL CK 0077
Arbitration Act, 1940 — Section 14, 29, 30, 33
High Courts14 Jul 2009
Delhi Transport Corporation Vs Capital Body Builders and Another
Delhi High Court · (2009) 07 DEL CK 0028
Arbitration Act, 1940 — Section 14, 17, 30, 33
High Courts14 Jul 2009Dismissed
Sivakumar Spinning Mills Pvt. Ltd. Vs Shanmughavelayutham and Others
Madras High Court · (2010) 1 LW 609
Arbitration and Conciliation Act, 1996 — Section 33, 34Companies Act, 1956 — Section 10FConstitution of India, 1950 — Article 226, 227
High Courts09 Jul 2009Dismissed
Union of India (UOI) Vs Greaves Ltd.
Delhi High Court · (2009) 07 DEL CK 0304
Arbitration Act, 1940 — Section 30, 33