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12,30,331 judgments in All Courts · page 633 of 61,517

Supreme Court07 Sept 2026Allowed

Dhanraj Vs State Of Rajasthan

Supreme Court Of India · 2026 INSC 958

Protection of Children from Sexual Offences Act, 2012-Sections 3/4, 3/ 4, 5(m)/6Commission for Protection of Child Rights Act, 2005Indian Penal Code, 1860-Section 376, 376(2)(i)(j), 363, 323, 366A
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High Courts07 Sept 2026Disposed of

Sunita Vs State (Delhi Admn.)

Delhi High Court · 2026:DHC:7578

Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20(b), 20(ii)(A), 34, 50Code of Criminal Procedure, 1973-Section 313, 428
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High Courts07 Sept 2026Disposed of

Rohit Garg Vs Union Of India And Ors

Delhi High Court · 2026:DHC:7502-DB

Central Goods and Services Tax Act, 2017-Section 2(91), 3, 5, 70, 73, 74, 74(1), 74A, 76, 107, 107(6), 122, 122(1), 122(1A), 122(3)(a), 132(1), 137Integrated Goods and Services Tax Act, 2017-Section 3, 20Constitution of India-Article 20(1), 226
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High Courts07 Sept 2026Disposed of

Sunita Vs State (Delhi Admn.)

Delhi High Court · 2026:DHC:7578

Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20, 20(b), 20(ii)(A), 34Code of Criminal Procedure, 1973-Section 313, 428
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High Courts07 Sept 2026Dismissed

Mohd. Mahboob Vs Mst. Arshi Qureshi & Anr.

Delhi High Court · 2026:DHC:7580

Code of Civil Procedure, 1908-Section 100, Order XX Rule 5, Order XLI Rule 27Transfer of Property Act, 1882-Section 105, 111(g)Delhi Rent Control Act, 1958-Section 3, 50
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High Courts07 Sept 2026Dismissed

Poonam Vs State Nct Of Delhi

Delhi High Court · 2026:DHC:7518-DB

Hindu Marriage Act, 1955-Section 13(1)(i-a), 19Family Courts Act, 1984-Section 19Code of Civil Procedure, 1908-Order VII Rule 10
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High Courts07 Sept 2026Disposed of

Mahendra Vs MCD

Delhi High Court · 2026:DHC:7614

Industrial Disputes Act, 1947-Section 25FConstitution of India-Article 226, 227
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