Tribunals and Commissions17 Jun 20Dismissed
Rakesh Kumar Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0022
Armed Forces Tribunal Act, 2007 — Section 14Army Rules, 1954 — Rule 13(iii)
JUDGMENT DATABASE
Search 12,32,270 Indian judgments.
12,32,270 judgments in All Courts · page 61,614 of 61,614
Tribunals and Commissions17 Jun 20Dismissed
Avadhesh Kumar Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0015
Tribunals and Commissions17 Jun 20Dismissed
Yogendra Singh Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0013
Tribunals and Commissions17 Jun 20Dismissed
Navdeep Singh Lamba Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0012
Tribunals and Commissions17 Jun 20Disposed Of
Ranvir Singh Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0011
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions17 Jun 20Disposed Of
Krishan Kumar Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0007
Tribunals and Commissions17 Jun 20Dismissed
Suresh Chandra Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0005
Tribunals and Commissions11 Jun 20Disposed Of
Bindeshwari Mandal Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0009
Tribunals and Commissions01 Jun 20Disposed Of
Daya Ram Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0002
Tribunals and Commissions01 Jun 20Allowed
Ratan Kumar Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0001
Armed Forces Tribunal Act, 2007 — Section 14