JUDGMENT DATABASE
Search 12,27,680 Indian judgments.
12,27,680 judgments in All Courts · page 61,377 of 61,384
Kangalee Churn Ghosal Vs Bonomalee Mullick and Others Mahabeer Persad and Others Vs Mussamut Pranputty Koer
Calcutta High Court · (1867) 05 CAL CK 0002
Ranee Surnomoyee Vs Luchmeeput Doogur and Others
Calcutta High Court · (1867) 05 CAL CK 0007
Sreeputty Roy Vs Loharam Roy and Others
Calcutta High Court · (1867) 04 CAL CK 0004
Bharut Chunder Dutt Vs Dengar Gope Shaboo Majee and Others Vs Noorai Mollah and Others Sheikh Joneep Vs Sheikh Noboo
Calcutta High Court · (1867) 04 CAL CK 0002
Gungadhur Roy Vs Wooma Soonderee Dassee and Others
Calcutta High Court · (1867) 04 CAL CK 0005
Kanhya Lall and Others Vs Radha Churn and Others
Calcutta High Court · (1867) 04 CAL CK 0001
Kirteebash Mayetee Vs Ramdhun Khoria
Calcutta High Court · (1867) 03 CAL CK 0005
Shahabooddeen Vs Futteh Ali and Another
Calcutta High Court · (1867) 03 CAL CK 0003
Protab Chunder Chowdhry and Others Vs Brojololl Shaha and Others
Calcutta High Court · (1867) 03 CAL CK 0004
Radhomonee Dassee and Others Vs Jodoonath Chowdhry and Others
Calcutta High Court · (1867) 03 CAL CK 0002
Laknarain Singh and Others Vs Mussamut Ranee Mankoer and Others
Calcutta High Court · (1867) 02 CAL CK 0007
R.W. Scott and Others Vs Hurronath Roy and Others
Calcutta High Court · (1867) 02 CAL CK 0001
Bebee Golebunnessa and Another Vs The Magistrate of Maldah on behalf of Government Romanath Tagore and Another Vs The Collector of Pubna on behalf of Government
Calcutta High Court · (1867) 02 CAL CK 0006
Gobind Chunder Mookerjee Vs Kalla Gajee and Others
Calcutta High Court · (1867) 02 CAL CK 0008
Hurryhur Mookerjee Vs Mohesh Chunder Banerjee and Others
Calcutta High Court · (1867) 02 CAL CK 0005
Bishtoo Churn Bhuttacharjee and Others Vs Gooroodoss Roy Ramnarain Mitter Vs Gooroodoss Roy and Others
Calcutta High Court · (1867) 02 CAL CK 0004
Gunga Doss Dutt Vs Ram Narain Ghose and Others
Calcutta High Court · (1867) 02 CAL CK 0002