High Courts25 Jan 1866
Ramgunga Sen and Another Vs Bharat Chandra Mazumdar
Calcutta High Court · (1866) 01 CAL CK 0001
JUDGMENT DATABASE
Search 12,27,376 Indian judgments.
12,27,376 judgments in All Courts · page 61,365 of 61,369
High Courts15 Jun 1865
Madhusudan Sing Vs The Collector of Midnapore and Others
Calcutta High Court · (1865) 06 CAL CK 0007
High Courts13 Jun 1865
R. Watson and Others Vs The Government and Others
Calcutta High Court · (1865) 06 CAL CK 0002
High Courts05 Jun 1865
Mussamat Farzhara Banu and Others Vs Mussamat Azizunnissa Bibi and Others
Calcutta High Court · (1865) 06 CAL CK 0005
High Courts26 May 1865
Syed Hameedoodeen Vs Syed Moulvie Rayeooddeen Ahmed
Calcutta High Court · (1865) 05 CAL CK 0002
High Courts26 May 1865
Kattemonee Dossee Vs Ranee Monmohinee Dabee and Others
Calcutta High Court · (1865) 05 CAL CK 0001
High Courts09 Mar 1865
Nobbo Kissen Singh Vs Kaminee Dassee
Calcutta High Court · (1865) 03 CAL CK 0001
High Courts27 Feb 1865
Gurdial Mundar and Others Vs Raja Teknarayan Sing and Others
Calcutta High Court · (1865) 02 CAL CK 0002
High Courts27 Feb 1865
Kowar Bijoi Kesal Roy Bahadur Vs Samasundari and Others
Calcutta High Court · (1865) 02 CAL CK 0001
High Courts22 Feb 1865
Rajkrishna Mookerjee Vs Parbati Charan Mookerjee
Calcutta High Court · (1865) 02 CAL CK 0003
High Courts18 Jan 1865
Madhusudan Pal Chowdhry Vs John Poulson
Calcutta High Court · (1865) 01 CAL CK 0003
High Courts10 Dec 1864
Ramnarayan Banerjee and Others Vs Jayakrishna Mookerjee
Calcutta High Court · (1864) 12 CAL CK 0002
High Courts11 Apr 1864
Lala Joti Lal Vs Mussamat Durani Kower Mussamat Lal Kower Vs Baboo Jaikaran Lal
Calcutta High Court · (1864) 04 CAL CK 0001
High Courts08 Apr 1864
Bhawani Charan Mitter Vs D.H. Kearnes
Calcutta High Court · (1864) 04 CAL CK 0002
High Courts07 Apr 1864
Gaurhari Gui Vs Peari Dasi Gobindmani Dasi Vs Shamlal Bysak Kalikumar Chowdhry and Others Vs Ramdas Shaha and Others Machooram Sen Vs Gaurhari Gui
Calcutta High Court · (1864) 04 CAL CK 0003
High Courts28 Sept 1863
Fakir Rawot and Others Vs Sheikh Emambaksh
Calcutta High Court · (1863) 09 CAL CK 0001