High Courts25 Nov 1868
Kailash Chandra Roy and Others Vs Hiralal Seal and Others
Calcutta High Court · (1868) 11 CAL CK 0007
JUDGMENT DATABASE
Search 12,26,165 Indian judgments.
12,26,165 judgments in All Courts · page 61,293 of 61,309
High Courts21 Nov 1868
Aga Mohammed Jaffer Tehrani Vs Mirza Nazirullah
Calcutta High Court · (1868) 11 CAL CK 0004
High Courts19 Nov 1868
Bhagawani Kunwar Vs Lala Baijnath Prasad
Calcutta High Court · (1868) 11 CAL CK 0005
High Courts19 Nov 1868
Musst. Zahuran Vs W. Tayler and Another
Calcutta High Court · (1868) 11 CAL CK 0002
High Courts17 Nov 1868
Sheikh Faizulla Vs Ramkamal Mitter
Calcutta High Court · (1868) 11 CAL CK 0008
High Courts13 Nov 1868
Ahmed Hossein Vs Mussamut Khadija and Others
Calcutta High Court · (1868) 11 CAL CK 0003
High Courts12 Nov 1868
Mussamut Bihans Kunwar Vs Bihari Lal and Another
Calcutta High Court · (1868) 11 CAL CK 0013
High Courts11 Nov 1868
Rajib Lochan Vs Bimalamani Dasi and Others
Calcutta High Court · (1868) 11 CAL CK 0001
High Courts12 Sept 1868
Kasim Ajim Duplay Vs Kasim Mohammed Baracha
Calcutta High Court · (1868) 09 CAL CK 0018
High Courts12 Sept 1868
Amrita Kumari Debi Vs Lakhinarayan Chuckerbutty
Calcutta High Court · (1868) 09 CAL CK 0007
High Courts09 Sept 1868
Raja Upendra Lal Roy Vs Srimati Rani Prasannamayi
Calcutta High Court · (1868) 09 CAL CK 0004
High Courts09 Sept 1868
Rajchandra Roy Chowdry and Others Vs Girishchandra Roy Chowdry and Others
Calcutta High Court · (1868) 09 CAL CK 0001