High Courts09 Jun 1876Disposed Of
Kalian Das Vs Khub Chand
Allahabad High Court · (1875) ILR (All) 240
JUDGMENT DATABASE
Search 12,25,458 Indian judgments.
12,25,458 judgments in All Courts · page 61,205 of 61,273
High Courts07 Jun 1876
Luchmi Dai Koori Vs Asman Sing and Others
Calcutta High Court · (1877) ILR (Cal) 213
High Courts02 Jun 1876
Debi Dutt Sahoo Vs Subodra Bibee and Others
Calcutta High Court · (1877) ILR (Cal) 284
High Courts29 May 1876Dismissed
Skinner Vs Orde and Others
Allahabad High Court · (1875) ILR (All) 230
High Courts29 May 1876
Ram Autar and Others Vs Ajudhia Singh and Others
Allahabad High Court · (1875) ILR (All) 231
Privy Council24 May 1876
Reasut Hossein Vs Hadjee Abdoollah and another
Privy Council · (1876) 3 IndApp 221
High Courts22 May 1876
Nocoor Chunder Bose Vs Kally Coomar Ghose
Calcutta High Court · (1876) ILR (Cal) 328
High Courts22 May 1876Dismissed
Jiwan Singh and Others Vs Ratan Kuar and Others
Allahabad High Court · (1875) ILR (All) 194
Privy Council19 May 1876
Girdhari Singh Vs Hurdeo Narain Singh and others
Privy Council · (1876) 3 IndApp 230
Privy Council18 May 1876
Rowshan Jehan Vs Khajooroonissa Widow of Enayut Hossein, Deceased
Privy Council · (1877) 2 ILRPC 184
Privy Council18 May 1876
Ranee Khujooroonissa, Widow of Enayut Hossein Vs Mussamut Roushun Jehan
Privy Council · (1876) 3 IndApp 291
High Courts16 May 1876
Harris Vs Harris and Koylas Chunder Bandopadia
Calcutta High Court · (1876) ILR (Cal) 286
Succession Act, 1925 — Section 7
High Courts16 May 1876
Bhuggobutty Dossee Vs Shamachurn Bose and Others
Calcutta High Court · (1876) ILR (Cal) 338
High Courts11 May 1876Dismissed
Ram Dial and Others Vs Ram Das and Another
Allahabad High Court · (1875) ILR (All) 181
High Courts11 May 1876Dismissed
Queen Vs Gur Baksh and Others
Allahabad High Court · (1875) ILR (All) 193
High Courts11 May 1876Disposed Off
Gaya Parshad Vs Bhup Singh and Others
Allahabad High Court · (1875) ILR (All) 180