High Courts03 Dec 1868
Sridhar Nandi Vs Braja Nath Kundu Chowdry and Others
Calcutta High Court · (1868) 12 CAL CK 0005
JUDGMENT DATABASE
Search 12,22,691 Indian judgments.
12,22,691 judgments in All Courts · page 61,119 of 61,135
High Courts02 Dec 1868Dismissed
Umatara Debi Vs Krishnakamini Dasi and Others
Calcutta High Court · (1868) 12 CAL CK 0015
High Courts01 Dec 1868Dismissed
Radha Gobinda Shaha Vs Sheikh Tawku Jamadar
Calcutta High Court · (1868) 12 CAL CK 0016
High Courts28 Nov 1868
Rajchandra Bose Vs Dharmachandra Bose
Calcutta High Court · (1868) 11 CAL CK 0012
High Courts26 Nov 1868
Ramkumar Mandal and Others Vs Brajahari Mridha
Calcutta High Court · (1868) 11 CAL CK 0010
High Courts25 Nov 1868
Kailash Chandra Roy and Others Vs Hiralal Seal and Others
Calcutta High Court · (1868) 11 CAL CK 0007
High Courts21 Nov 1868
Aga Mohammed Jaffer Tehrani Vs Mirza Nazirullah
Calcutta High Court · (1868) 11 CAL CK 0004
High Courts19 Nov 1868
Bhagawani Kunwar Vs Lala Baijnath Prasad
Calcutta High Court · (1868) 11 CAL CK 0005
High Courts19 Nov 1868
Musst. Zahuran Vs W. Tayler and Another
Calcutta High Court · (1868) 11 CAL CK 0002
High Courts17 Nov 1868
Sheikh Faizulla Vs Ramkamal Mitter
Calcutta High Court · (1868) 11 CAL CK 0008
High Courts13 Nov 1868
Ahmed Hossein Vs Mussamut Khadija and Others
Calcutta High Court · (1868) 11 CAL CK 0003
High Courts12 Nov 1868
Mussamut Bihans Kunwar Vs Bihari Lal and Another
Calcutta High Court · (1868) 11 CAL CK 0013
High Courts11 Nov 1868
Rajib Lochan Vs Bimalamani Dasi and Others
Calcutta High Court · (1868) 11 CAL CK 0001
High Courts12 Sept 1868
Kasim Ajim Duplay Vs Kasim Mohammed Baracha
Calcutta High Court · (1868) 09 CAL CK 0018
High Courts12 Sept 1868
Amrita Kumari Debi Vs Lakhinarayan Chuckerbutty
Calcutta High Court · (1868) 09 CAL CK 0007