High Courts23 Feb 1869
Radhajiban Mustafi Vs Taramani Dasi
Calcutta High Court · (1869) 02 CAL CK 0012
JUDGMENT DATABASE
Search 12,22,691 Indian judgments.
12,22,691 judgments in All Courts · page 61,115 of 61,135
High Courts22 Feb 1869
Raja Enayet Hossein Vs Bamir Chand and Others Raja Enayet Hossein Vs Giridhari Lal
Calcutta High Court · (1869) 02 CAL CK 0019
High Courts20 Feb 1869
Fakiruddin Mohammed Asan Chowdhry Vs Najumunnissa Chowdhrain and Others
Calcutta High Court · (1869) 02 CAL CK 0004
High Courts19 Feb 1869Dismissed
Srimati Dasi and Others Vs Rani Lalanmani and Others
Calcutta High Court · (1869) 02 CAL CK 0018
High Courts18 Feb 1869
Srikrishna Bhakat Vs Rambhanjan Bhakat
Calcutta High Court · (1869) 02 CAL CK 0007
High Courts17 Feb 1869
Nadir Hossein Vs Ambika Charan Dutt and Others
Calcutta High Court · (1869) 02 CAL CK 0024
High Courts17 Feb 1869
Raja Narsing Deb Vs Durgaram Roy and Others
Calcutta High Court · (1869) 02 CAL CK 0016
High Courts17 Feb 1869
Girish Chandra Das Vs Gillanders, Arbuthnot and Co.
Calcutta High Court · (1869) 02 CAL CK 0008
High Courts16 Feb 1869
Panchu Mandal and Another Vs Kalam Sheikh and Others
Calcutta High Court · (1869) 02 CAL CK 0026
High Courts16 Feb 1869
Turner, Morrison and Others Vs Ralli and Mavrojani
Calcutta High Court · (1869) 02 CAL CK 0021
High Courts16 Feb 1869
Mirhabib Sobhan Vs Mahendra Nath Roy
Calcutta High Court · (1869) 02 CAL CK 0017
High Courts15 Feb 1869Dismissed
Jones Catharine Durant and Another Vs Chandra Nath Chatterjee
Calcutta High Court · (1869) 02 CAL CK 0029
High Courts15 Feb 1869
Bipinbehari Chuckerbutty and Others Vs Roypriyanath Chowdhry and Others
Calcutta High Court · (1869) 02 CAL CK 0028
High Courts15 Feb 1869Dismissed
Roy Priyanath Chowdhry Vs Prasanna Chandra Roy Chowdhry and Others
Calcutta High Court · (1869) 02 CAL CK 0011
High Courts13 Feb 1869
Ramdhan Mandal Vs Rameswar Bhattacharjee
Calcutta High Court · (1869) 02 CAL CK 0020
High Courts12 Feb 1869
Lachman Prasad Vs Holasmahtoon and Others
Calcutta High Court · (1869) 02 CAL CK 0030
High Courts11 Feb 1869
Lala Tilakdhari Lal Vs James Furlong and Another
Calcutta High Court · (1869) 02 CAL CK 0025