JUDGMENT DATABASE
Search 12,22,068 Indian judgments.
12,22,068 judgments in All Courts · page 61,094 of 61,104
High Courts16 Apr 1868Dismissed
Musst. Kalsumnissa alias Bibi Budhan Vs Musst. Wahidunnissa
Calcutta High Court · (1868) 04 CAL CK 0001
High Courts08 Apr 1868
The Queen Vs Nabadwip Chandra Goswami and Kushadhwaj Mandal
Calcutta High Court · (1868) 04 CAL CK 0003
High Courts23 Mar 1868
In Re: Brindaban Chandra Shaw and Nabadwip Chandra Shaw
Calcutta High Court · (1868) 03 CAL CK 0006
High Courts19 Mar 1868
Asmut Ali Khan Chowdhry Vs Gholam Mohamed and Another
Calcutta High Court · (1868) 03 CAL CK 0009
High Courts19 Mar 1868
Jan Ali Chowdhry Vs Nittyenund Bose
Calcutta High Court · (1868) 03 CAL CK 0004
High Courts19 Mar 1868
Maharaja Dhiraj Mahatab Chund Bahadoor Vs Bissessur Mullick
Calcutta High Court · (1868) 03 CAL CK 0001
High Courts16 Mar 1868
The Secretary of State Vs The Administrator-General of Bengal
Calcutta High Court · (1868) 03 CAL CK 0003
High Courts07 Feb 1868
Chandramohan Dutt Vs Biswambhar Laha
Calcutta High Court · (1868) 02 CAL CK 0004
High Courts03 Feb 1868
Radha Binode Chowdhry Vs Digumburee Dossee and Others The Maharaja of Burdwan Vs Nund Kishore Doss Mohunt
Calcutta High Court · (1868) 02 CAL CK 0007
High Courts03 Feb 1868
Luckhun Singh Vs Kooldeep Narain Singh and Others
Calcutta High Court · (1868) 02 CAL CK 0002
High Courts03 Feb 1868
Deen Dyal Sahoo Vs Radha Muddun Mohun Doss and Others
Calcutta High Court · (1868) 02 CAL CK 0001