High Courts16 Sept 1867
Ramgopal Law Vs Richard Blaquiere
Calcutta High Court · (1867) 09 CAL CK 0001
JUDGMENT DATABASE
Search 12,21,713 Indian judgments.
12,21,713 judgments in All Courts · page 61,078 of 61,086
High Courts10 Sept 1867
F.J. Jordan and Others Vs The East Indian Railway Company
Calcutta High Court · (1867) 09 CAL CK 0006
High Courts05 Sept 1867
Khettramohan Chatterjee Vs Kisorimohan Bose
Calcutta High Court · (1867) 09 CAL CK 0002
High Courts08 Jul 1867
Mussamat Velaety Begum Vs Rugghonath Persad
Calcutta High Court · (1867) 07 CAL CK 0004
High Courts08 Jul 1867
Russick Mohun Banerjee and Others Vs Joynarain Pattur
Calcutta High Court · (1867) 07 CAL CK 0002
High Courts31 May 1867
Mussamut Emambandee Begum Vs Ajoodhia Persad
Calcutta High Court · (1867) 05 CAL CK 0009
High Courts31 May 1867
In Re: Khaja Shurwar Hossein Khan and Others
Calcutta High Court · (1867) 05 CAL CK 0006
High Courts31 May 1867
Bipro Doss Gossain and Others Vs Chunder Seekur Bhuttacharjee
Calcutta High Court · (1867) 05 CAL CK 0004
High Courts31 May 1867
Kangalee Churn Ghosal Vs Bonomalee Mullick and Others Mahabeer Persad and Others Vs Mussamut Pranputty Koer
Calcutta High Court · (1867) 05 CAL CK 0002
High Courts30 May 1867
Ranee Surnomoyee Vs Luchmeeput Doogur and Others
Calcutta High Court · (1867) 05 CAL CK 0007
High Courts15 Apr 1867
Sreeputty Roy Vs Loharam Roy and Others
Calcutta High Court · (1867) 04 CAL CK 0004
High Courts15 Apr 1867
Bharut Chunder Dutt Vs Dengar Gope Shaboo Majee and Others Vs Noorai Mollah and Others Sheikh Joneep Vs Sheikh Noboo
Calcutta High Court · (1867) 04 CAL CK 0002
High Courts06 Apr 1867Disposed Off
Gungadhur Roy Vs Wooma Soonderee Dassee and Others
Calcutta High Court · (1867) 04 CAL CK 0005