High Courts08 Jan 1870
Gajendranarayan Roy Vs Hemangini Dasi Mother and Guardian of Purna Chandra Mitter
Calcutta High Court · (1870) 01 CAL CK 0013
JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,932 of 60,970
High Courts08 Jan 1870
Hardayal Mandal Vs Tirthanand Thakur and Another
Calcutta High Court · (1870) 01 CAL CK 0012
High Courts07 Jan 1870
In Re: Mahesh Chandra Banerjee The Queen
Calcutta High Court · (1870) 01 CAL CK 0020
High Courts06 Jan 1870
John Dacosta and Others Vs M.R. Currie and Others
Calcutta High Court · (1870) 01 CAL CK 0009
High Courts06 Jan 1870
Paresnath Mookerjee and Others Vs Binadiram Sen and Others
Calcutta High Court · (1870) 01 CAL CK 0004
High Courts05 Jan 1870
Bijaynath Chattapadhya Vs Ekowri Sing and Others
Calcutta High Court · (1870) 01 CAL CK 0006
High Courts05 Jan 1870
Taraknath Mookhopadhya Vs The Collector of Hooghly, on behalf of Government and Others
Calcutta High Court · (1870) 01 CAL CK 0005
High Courts28 Dec 1869
Brajanath Kundu Chowdhary and Others Vs S.M. Gobindmani Dasi and Others
Calcutta High Court · (1869) 12 CAL CK 0014
High Courts21 Dec 1869
Queen Vs Gagalu, Magalu and Others
Calcutta High Court · (1869) 12 CAL CK 0007
High Courts20 Dec 1869
Beni Madhab Ghose Vs Ganga Gabind Mandal
Calcutta High Court · (1869) 12 CAL CK 0016
High Courts18 Dec 1869
The Queen Vs Mahima Chandra Chuckerbutty
Calcutta High Court · (1869) 12 CAL CK 0001
High Courts13 Dec 1869
Mirza Himmat Bahadur Vs Mussamat Shahebzadi Begum and Another
Calcutta High Court · (1869) 12 CAL CK 0019
High Courts13 Dec 1869
Shashi Mukhi Chowdharain Vs Nitambini Chowdhrain
Calcutta High Court · (1869) 12 CAL CK 0013
High Courts11 Dec 1869
Hulashchand Peparah Vs Premchand Peparah
Calcutta High Court · (1869) 12 CAL CK 0010
High Courts11 Dec 1869
Lachman Prasad Vs Rajaram Tewari and Others
Calcutta High Court · (1869) 12 CAL CK 0006
High Courts10 Dec 1869
Sheikh Samiruddin Vs Ali Buksh Doctor and Another
Calcutta High Court · (1869) 12 CAL CK 0008
High Courts09 Dec 1869
Shahazadi Hajra Begum Vs Khaja Hossein Ali Khan and Another
Calcutta High Court · (1869) 12 CAL CK 0018
High Courts09 Dec 1869
In Re: In the matter of the petition of Sankar Dobay
Calcutta High Court · (1869) 12 CAL CK 0005